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Himachal Pradesh High Court

Rakesh Puri vs . State Of H.P. on 30 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Rakesh Puri vs. State of H.P. CWPOA No. 4892/2020 .

30.5.2023 Present: Mr. K. B. Khajuria, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. Y. W. Chauhan, Sr. Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Admit. List along with CWPOA No. 4832/2020.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30.5.2023 (pankaj) ::: Downloaded on - 31/05/2023 20:31:59 :::CIS