Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(b) in The Andhra Pradesh Legislative Council Act, 2005 (b)in the Fourth Schedule, before the heading "BIHAR", the following heading and entries shall be inserted, namely:-
