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State of Madhya Pradesh - Section

Section 13 in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

13. Overriding effect of the Act.

(1)Notwithstanding anything to the contrary contained in any other law for the time being inforce, this Act shall have an overriding effect.
(2)The Bhumiswami and Bataidar shall be estopped regarding the facts as mentioned in the agreement.
(3)Notwithstanding anything to the contrary contained in any other law for the time being inforce, the Bataidar may neither present the agreement executed under this Act before any Authority or Court to get title, possession or any right otherwise on the Land under agreement, nor file any suit, application or petition nor may get any benefits.