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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(b) in The U.P. Cinematograph Rules, 1951

(b)separate main fuses where supply is generated in the premises and a separate line with a separate pole fuse where the installation is fed by the town supply and mannered separately.
(ii)Emergency lights shall consist of -