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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1)(a) in The Delhi Lands Reforms Act, 1954

(a)Khudkasht land or a proprietor grove in the tracts to which the Punjab tenancy Act, 1887, was applicable or Sir land or khudkasht land or a proprietor grove in the tracts to which the Agra Tenancy Act, 1901, was applicable;