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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(5) in The U.P. Water Management And Regulatory Commission Act, 2008

(5)Every person to whom a notice may be issued under this Act by the Commission shall furnish such information, details, books, accounts and other documents, as may be specified in such notice.