Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 2 June, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Ridam
Arora and Ms. Alisha Saini,
Advocates.
versus
NTRO & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-1, 3 and
9.
Mr. Naresh Kaushik, Mr. Anand
Singh, Mr. Manoj Joshi and Mr.
Yogesh Yadav, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 02.06.2022 CM APPL. 27338/2022 (for taking on record correct copy of Writ Petition)
1. This is an application filed on behalf of the petitioner to take on record a copy of the corrected writ petition.
2. Firstly, the copy of the amended petition is not on record.
3. Secondly, the petitioner has not moved any application for amendment of the petition.
4. The application is consequently disposed of, reserving the liberty of the petitioner to file an application seeking amendment of Signature Not Verified Digitally Signed W.P.(C) 2618/2020 1 By:VINOD KUMAR Signing Date:03.06.2022 19:13:09 the petition.
W.P.(C) 2618/2020
5. List on the date fixed i.e., 25.07.2022, before the Registrar.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J JUNE 2, 2022/nd Signature Not Verified Digitally Signed W.P.(C) 2618/2020 2 By:VINOD KUMAR Signing Date:03.06.2022 19:13:09