Section 163E(8)(c) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 163E(8)] [Section 163E] [Entire Act]

State of Bihar - Subsection

Section 163E(8)(c) in The Bihar Motor Vehicles Rules, 1992

(c)To make open for test his station available for inspection by Motor Vehicle Inspector or any other officer of the higher rank of Transport Department alongwith the equipment and records maintained by the station.

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State of Bihar - Subsection

Section 163E(8)(c) in The Bihar Motor Vehicles Rules, 1992