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[Cites 0, Cited by 0] [Section 56H(1)] [Section 56H] [Entire Act]

State of Tamilnadu - Subsection

Section 56H(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)shout or otherwise act in a disorderly manner, within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, so as to cause annoyance to any person visiting the polling station for the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.