Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act] Union of India - Subsection Section 279(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (c)on whom an adverse report has been forwarded in the post-enrolment verification report.