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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(5) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(5)The provisions of section 100 (4) to (8) of the Code of Criminal Procedure, 1973 shall, so far as may be, apply to a search under sub-section (4).