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State of Rajasthan - Act

Rajasthan State Electricity Distribution Management Responsibility Rules, 2016

RAJASTHAN
India

Rajasthan State Electricity Distribution Management Responsibility Rules, 2016

Rule RAJASTHAN-STATE-ELECTRICITY-DISTRIBUTION-MANAGEMENT-RESPONSIBILITY-RULES-2016 of 2016

  • Published on 30 June 2016
  • Commenced on 30 June 2016
  • [This is the version of this document from 30 June 2016.]
  • [Note: The original publication document is not available and this content could not be verified.]
Rajasthan State Electricity Distribution Management Responsibility Rules, 2016Published vide Notification No. G.S.R. 29, dated 30.6.2016G.S.R. 29. - In exercise of the powers conferred by Sec. 13 of the Rajasthan State Electricity Distribution Management Responsibility Act, 2016 (Act No. 7 of 201G), the State Government hereby makes the following rules, namely:-

1. Short title and commencement.

(1)These rules may be called the Rajasthan State Electricity Distribution Management Responsibility Rules, 2016.
(2)They shall come into force with immediate effect.

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(i)"Act" means the Rajasthan State Electricity Distribution Management Responsibility Act, 2010 (Act No. 7 of 2010); and
(ii)"Form" means form appended to these rules.
(2)Words or expressions used but not defined in these rules but defined in the Electricity Act, 2003 or the Rajasthan State Electricity Distribution Management Responsibility Act, 2010 shall have the same meanings as assigned to them in those Act.

3. State Electricity Distribution Management Statement.

- The State Government shall lay, in each financial year during the Budget Session, before the State Legislature an Electricity Distribution Management Statement in Form appended to these rules.

4. Periodic Reports by State Distribution Licensees.

(1)The State Distribution Licensees shall submit within two months of the end of The each quarter a report to the State Government on its operational and financial performance including the following, namely:-
(i)the status of compliance with the main provisions of the Electricity Act, 2003 and the rules and regulations made thereunder as also important regulatory decisions and policies:
(ii)the dates of filing of Aggregate Revenue Requirement (APR);
(iii)timely filing of true-up petitions, Aggregate Revenue Requirement and tariff petitions, and petitions for adjustments on account of fuel and cost of power purchased;
(iv)steps taken to liquidate regulatory assets;
(v)achievements against Key Performance Indicators (KPIs) and performance milestones mentioned in Memorandum of Understanding (M0U); and
(vi)the strategy and plan for achieving the performance milestones and the actual performance against these performance milestones as prescribed by the State Government.
Form[See Rule (3)]I. Preamble
(Please provide here an overview of theperformance of the Distribution companies during the year and thestrategy for next year)
II. State Electricity Distribution Performance StatementA. Assessment of compliance for the previous year
(i)Key Performance Indicators (KPI) compliance against target
S.No. Key Performance Indicators Unit JVVNL AVVNL JdVVNL
Target Achievement Target Achievement Target Achievement
1 2 3 4 5 6 7 8 9
1 AT&C loss reduction %            
2a Energy accounting and auditing of 33 KV feeders Nos.            
2b Energy accounting and auditing of 11 KV feeders Nos.            
2c Energy accounting and auditing of DTs Nos.            
3a Feeder metering %            
3b Consumer indexing %            
3c DT Metering %            
3d Consumer Metering %            
Domestic %            
Non- Domestic %            
Industrial %            
Agriculture %            
4 Consumers billed on actual meter reading              
5 Collection Efficiency              
6 Reduction in Past Receivables              
7a Date of approval of Annual Account by the Boardof the Company Date            
7b Date of approval of audited Annual Account ofthe Company by the General Body Date            
8a Functional Directors Nos.            
8b Independent Directors Nos.            
9a Filing of True up petition Date            
9b Filing of ARR petition Date            
9c Filing of Fuel Cost Power Purchase Adjustment Date            
(ii)Details of measures taken
(Please provide here an assessment of complianceby Distribution Licensees and State Government in the areas oflong-term planning, consumer protection, regulatory compliance,corporate governance, financial restructuring and Key performanceindicators in the previous year)
Note. - For the first year, after the commencement of the Act, target may not be mentioned in Key Performance Indicators.
(iii)Assessment of compliance for the current year (Actual upto December and Projection from January to March of each year)
(i)Key Performance Indicators (KPI) compliance against target
S.No. Key Performance Indicators Unit JVVNL AVVNL JdVVNL
Target Achievement Target Achievement Target Achievment
1 2 3 4 5 6 7 8 9
1 AT&C loss reduction %            
2a Energy accounting and auditing of 33 KV feeders Nos.            
2b Energy accounting and auditing of 11 KV feeders Nos.            
2c Energy accounting and auditing of DTs Nos.            
3a Feeder metering %            
3b Consumer indexing %            
3c DT Metering %            
3d Consumer Metering %            
Domestic %            
Non- Domestic %            
Industrial %            
Agriculture %            
4 Consumers billed on actual meter reading              
5 Collection Efficiency              
6 Reduction in Past Receivables              
7a Date of approval of Annual Account by the Boardof the Company Date            
7b Date of approval of audited Annual Account ofthe Company by the General Body Date            
8a Functional Directors Nos.            
8b Independent Directors Nos.            
9a Filing of True up petition Date            
9b Filing of ARR petition Date            
9c Filing of Fuel Cost Power Purchase Adjustment Date            
(ii)Details of measures taken
(Please provide here an assessment of compliance byDistribution Licensees and State Government in the areas of long-termplanning, consumer protection, regulatory compliance, corporategovernance, financial restructuring and Keyperformance indicatorsin the current year)
III. State Electricity Distribution Strategy Statement
(i)Targets for Key Performance Indicators (KPI) for following year
S.No. Key Performance Indicators Unit JVVNL AVVNL JdVVNL
Target Achievement Target Achievement Target Achievment
1 2 3 4 5 6 7 8 9
1 AT&C loss reduction %            
2a Energy accounting and auditing of 33 KV feeders Nos.            
2b Energy accounting and auditing of 11 KV feeders Nos.            
2c Energy accounting and auditing of DTs Nos.            
3a Feeder metering %            
3b Consumer indexing %            
3c DT Metering %            
3d Consumer Metering %            
Domestic %            
Non- Domestic %            
Industrial %            
Agriculture %            
4 Consumers billed on actual meter reading              
5 Collection Efficiency              
6 Reduction in Past Receivables              
7a Date of approval of Annual Account by the Boardof the Company Date            
7b Date of approval of audited Annual Account ofthe Company by the General Body Date            
8a Functional Directors Nos.            
8b Independent Directors Nos.            
9a Filing of True up petition Date            
9b Filing of ARR petition Date            
9c Filing of Fuel Cost Power Purchase Adjustment Date            
(ii)Details of Policies and Strategy for achieving the KPI targets
(Please provide here the policies and strategies forachieving the targets)
IV. Time Bound Action Plan
(Please mention here time bound action plan,long term, medium term and short term basis including, activatesand monitoring mechanism to ensure achievement of targets for keyPerformance Indicators, feedback loop for in/midcoursecorrection and such actions as may be required to meet theobligations cast on the State Government)
  JVVNL AWNL JdWNL
Long Term Plan      
Medium Term Plan      
Short Term Plan