Section 10(1)(iii) in Tamil Nadu Revised Pay Rules, 2017

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State of Tamilnadu - Subsection

Section 10(1)(iii) in Tamil Nadu Revised Pay Rules, 2017

(iii)If a Government employee draws his next increment in the revised pay scale under sub-rule (ii) above and thereby becomes eligible for higher pay than his senior whose next increment falls due on a later date, then the pay of such senior shall be refixed equal to the pay of the junior from the date on which the junior becomes entitled to higher pay.

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State of Tamilnadu - Subsection

Section 10(1)(iii) in Tamil Nadu Revised Pay Rules, 2017