Bombay High Court
Gangaram Ramji Tidke vs Ramesh Bakaram Badge And 2 Ors on 3 January, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
03.01.CAS.1521.18+
1
IN THE COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CIVIL APPLICATION NOS.1521, 1522 AND 1523 ALL F 2018
IN
SECOND APPEAL NO. 612/2006
(Gangaram Ramji Tidke vs. Ramesh Bakaram Badge and others)
........................... .............................................................................................................
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's order
of directions and Registrar's orders
..............................................................................................................................................
Mr. N.A. Vyawahare, Adv.for applicant/appellant
CORAM : MRS.SWAPNA JOSHI, J.
DATED : 3rd January, 2019.
Issue notice to respondents, on the above referred Civil Applications, returnable after six weeks.
JUDGE sahare ::: Uploaded on - 03/01/2019 ::: Downloaded on - 10/01/2019 03:53:58 :::