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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(b)Demand directly or indirectly from the parents or guardian of a bride or bridegroom, as the case may be, any dowry.