Allahabad High Court
State Of U.P. vs Abhay Narain Mishra on 17 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 2835 of 2005 Appellant :- State Of U.P. Respondent :- Abhay Narain Mishra Counsel for Appellant :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. and learned counsel for the accused respondents.
Office has sent the record of connected criminal appeal no. 788 of 2005 and lower court's record.
Office is directed to prepare the paper book of this appeal .
List immediately thereafter along with connected criminal appeal no. 788/2005 for final hearing before appropriate bench.
Order Date :- 17.2.2014 Monika