Himachal Pradesh High Court
Goel Dal Mill vs . Hpscscl A/W Connected Matter on 23 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Goel Dal Mill Vs. HPSCSCL a/w connected matter Arb. Case Nos.81 and 82 of 2017 .
23.06.2023 Present: Mr. Atul Jhingan, Advocate, for the petitioner(s) in both the petitions.
Mr. Tarun K. Sharma, Advocate, for the respondent(s) in both the petitions.
List on 20.07.2023, as prayed for.
June 23, 2023
to Jyotsna Rewal Dua
Judge
Mukesh
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