Tripura High Court
Jyotisman Das Choudhuri vs The State Of Tripura & Anr on 13 May, 2019
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
WP (C) No. 120 of 2019
Jyotisman Das Choudhuri
----Petitioner(s)
Versus
The State of Tripura & Anr.
----Respondent(s)
For Petitioner (s) : Mr. Kohinoor N Bhattacharyya, Advocate For Respondent(s) : Mr. G S Bhattacharjee, Advocate HON'BLE THE JUSTICE MR. S. TALAPATRA Order 13/05/2019 Mr. GS Bhattacharjee, learned counsel appearing for the respondents has submitted that he needs some time for taking instructions from the respondents whether the respondents shall adopt the reply filed in WP(C) 08 of 2019 titled as Rajib Nag vs The State of Tripura & Anr, in this writ petition or not.
List the matter on 15.05.2019 when Mr. Bhattacharjee, learned counsel shall place his submission on instruction.
JUDGE satabdi