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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Tamilnadu - Subsection

Section 69(3)(i) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(i)to recover an amount equal to the amount which has been so lent or borrowed, together with interest due thereon, from the personal funds of the person by whom such amount was lent or borrowed;