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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(q) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(q)The price structure and quality standards as prescribed by the Commissioner or Director of Horticulture from time to time shall be followed by the licensee for producing and sale of the plant material.