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Himachal Pradesh High Court

Ramtari And Ors. vs . Gauri And Ors. on 31 March, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ramtari and ors. Vs. Gauri and ors.

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C.R No. 9 of 2023 31.03.2023 Present: Mr. R.K. Bawa, Sr. Advocate, with Mr. Ajay Kumar Sharma, Advocate, for the petitioner.

Mr. Munish Thakur, Advocate, vice counsel, for respondent No.1.

Learned counsel for respondent No. 1 seeks time to file power of attorney. Be filed on or before the next date.

List on 19.05.2023.

( Satyen Vaidya ) Judge 31st March, 2023 (sushma) ::: Downloaded on - 31/03/2023 20:57:49 :::CIS