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State of Uttar Pradesh - Section

Section 17 in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

17. Section 43 (1).

- The provisions of Rule 20 of the U.P. Zamindari Abolition and Land Reforms Rules, 1953, shall apply mutatis mutandis in case of vouchers in J.B. Form 10 not encashed for more than three months, lost, destroyed or mutilated.