Delhi High Court - Orders
Beer Pratap Singh And Ors vs Union Of India And Ors on 14 May, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3131/2020
BEER PRATAP SINGH AND ORS ..... Petitioner
Through: Mr. Nikhil Palli, Adv.
versus
UNION OF INDIA AND ORS ..... Respondent
Through: Ms. Mrinalini Sen with Ms. Kritika
Gupta, Advs.
Mr. Chetan Sanyal, Deputy
Commandant/ GD,ITBP.
CORAM
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 14.05.2020 CM APPL. 10879/2020 Exemption allowed, subject to all just exceptions. The Court Fees be filed within two weeks. The application stands disposed of. W.P.(C) 3131/2020 & CM APPL. 10878/2020 After some arguments, learned counsel for the petitioner seeks leave to withdraw the petition.
Dismissed as withdrawn.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J MAY 14, 2020 N.Khanna