Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 177] [Article 1] [Constitution] Constitution Subarticle Article 1(2) in Constitution of India (2)The States and the territories thereof shall be as specified in the First Schedule.
