Telangana High Court
T.Durga, W/O D. Sudhakar, vs The Director General Of Police, ... on 9 November, 2020
Author: P.Naveen Rao
Bench: P.Naveen Rao
HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION No.13091 of 2013
Date: 09.11.2020
Between:
T.Durga W/o.D.Sudhakar, aged 38 years,
Occ: Staff Nurse, Area hospital,
Kothagudem Thermal Power Station,
Paloncha Mandal, Khammam District.
.....Petitioner
And
The Director General of Police,
Government of A.P., Hyderabad and others.
.....Respondents
The Court made the following:
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HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION No.13091 OF 2013
ORDER :
Learned counsel for petitioner represents that cause in the writ petition does not survive for consideration.
2. Recording the same, this writ petition is dismissed. Pending miscellaneous petitions, if any, shall stand closed.
___________________ P.NAVEEN RAO, J 9th November, 2020 Nvl -3- HONOURABLE SRI JUSTICE P.NAVEEN RAO WRIT PETITION No.13091of 2013 Date: 09.11.2020 Nvl