Calcutta High Court
Gujarat Nre Coke Ltd. & Anr vs M/S. Gregarious Estate Incorporated & ... on 27 November, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 2306 of 2011
CS No. 161 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
GUJARAT NRE COKE LTD. & ANR.
Versus
M/S. GREGARIOUS ESTATE INCORPORATED & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 27th November, 2017.
None appears on behalf of the petitioners nor any accommodation is prayed for. It appears that the applicants are not interested to proceed with the matter. The application accordingly stands dismissed for default. All interim orders stand vacated.
(SOUMEN SEN, J.) S. Kumar