Supreme Court of India
Naseem Ahmed @ Tarzan vs State Of Rajasthan on 19 December, 2003
Equivalent citations: 2003(10)SCALE10, AIRONLINE 2003 SC 834
Author: B.P. Singh
Bench: N. Santosh Hegde, B.P. Singh
ORDER B.P. Singh, J.
1. Since we have pronounced the judgment in the batch of appeals today, the record received from the High Court may be sent back so that the High Court may be able to forward the same to the court concerned for necessary action. This writ petition stands disposed of.