Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(d) in Karnataka Forest Act, 1963 (d)causes any damage by negligence in felling any tree or cutting or dragging any timber;
