Punjab-Haryana High Court
Manjit Kaur And Another vs Union Of India And Others on 7 August, 2013
Bench: Surya Kant, Surinder Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No.17093 of 2013
Date of Decision : August 07, 2013
Manjit Kaur and another ......Petitioners
Versus
Union of India and others ......Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SURINDER GUPTA.
Present : Mr.Satbir Rathore, Advocate, for the petitioners.
Mr.Rishi Kaushal, Advocate, for respondent Nos.1&2.
Mr.J.S.Puri, Addl. AG, Punjab, for respondent Nos.3&4.
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1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Surya Kant, J. (Oral)
For orders, see order of even date passed in CWP No.17041 of 2013 (Rakhwant Kaur versus Union of India and others).
(SURYA KANT)
JUDGE
August 07, 2013 (SURINDER GUPTA)
Mohinder JUDGE
Kumar Mohinder
2013.08.08 12:12 I attest to the accuracy of this order Chandigarh