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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(iii) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(iii)where the Trust desires considerable space out of the land covered by the scheme of the developer, for other uses or schemes of improvement of the Trust; and