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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(i) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(i)a person of national eminence to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;