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Supreme Court - Daily Orders

Nandkishore Shravan Ahirrao vs Kosan Industries (P) Ltd. on 11 May, 2016

     ITEM NO.83                          REGISTRAR COURT. 2                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     30469-30470/2015

     NANDKISHORE SHRAVAN AHIRRAO                                         Petitioner(s)

                                                    VERSUS

     KOSAN INDUSTRIES (P) LTD.                                           Respondent(s)

     (with interim relief and office report)


     Date : 11/05/2016 These petitions were called on for hearing today.



     For Petitioner(s)
                                         Mr. Rameshwar Prasad Goyal,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time as last chance is given to the Ld.counsel for the petitioner to take fresh steps for the service of notice to the unserved sole respondent.

List the matter again on 03.08.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.05.12 15:45:36 TLT Reason: