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State of Uttar Pradesh - Section

Section 29 in U.P. Zila Panchayats Service Rules, 1970

29. Confirmation.

- A person appointed on probation shall be confirmed in his appointment at the end of the period of probation or extended period of probation as the case may be if his work and conduct have been found to be satisfactory and his integrity is certified and if he has passed the departmental examination where such examination has been prescribed under orders of the State Government.