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[Cites 0, Cited by 0] [Section 3(44)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(44)(a) in Sikkim Interpretation and General Clauses Act, 1977

(a)all laws in force in the territories comprised in the State of Sikkim or any part thereof immediately before the commencement of the Constitution (Thirty-sixth Amendment) Act, 1975;