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Union of India - Section
Section 9 in Notaries Rules, 1956
9. [ Fees for issue and renewal of certificate of practice and extension of area.
- The fees for issue and renewal of certificate of practice and extension of area shall be as under:-| (a) | Issue of certificate of practice | Rs. 1000 |
| (b) | Extension of area of practice | Rs. 750 |
| (c) | Renewal of certificate of practice | Rs. 500 |
| (d) | Issue of a duplicate certificate of practice | Rs. 300 |