Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in The Insecticides Act, 1968 (2)No person shall, himself or by any person on his behalf, manufacture any insecticide except under, and in accordance with the conditions of, a license issued for such purpose under this Act.
