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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Rajasthan - Subsection

Section 255(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(1)The Secretary shall make every effort to circulate to each member a copay of every notice or other paper which is required by these rules to be made available for the use of members.