Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Chattisgarh - Subsection

Section 87(6) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(6)The term of the committee shall be three years and shall be constituted by the District Collector after three years.