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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(1)A School Management Committee shall be constituted in every school, other than an unaided school, within its jurisdiction and reconstituted within every two years.