Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of West Bengal - Subsection Section 79(3) in The West Bengal Housing Industry Regulation Act, 2017 (3)The Authority shall furnish to the State Government such returns or other information with respect to its activities as the State Government may, from time to time, require.
