Kerala High Court
George Pothen vs State Of Kerala on 1 February, 2010
Author: P.S.Gopinathan
Bench: P.S.Gopinathan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE. P.S.GOPINATHAN
FRIDAY, THE 2ND DAY OF MARCH 2012/12TH PHALGUNA 1933
WP(C).No. 3902 of 2011 (K)
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PETITIONER :
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GEORGE POTHEN, AGED 54 YEARS,
S/O. LATE P.G. GEORGE, RESIDING AT VELLARAMKUNNU
ESTATE, GOVERNMENT COLLEGE ROAD, KALPETTA
PIN-673121, VYTHIRI TALUK, WAYANAD DISTRICT.
BY ADVS.SRI.B.G.BHASKAR
SRI.ANIL XAVIER
SRI.M.SHAHEED AHMAD
SRI.M.RISHIKESH SHENOY
SMT.K.INDU (POURNAMI)
RESPONDENT(S):
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1. STATE OF KERALA, REPRESENTED BY ITS
HOME SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2. THE DISTRICT COLLECTOR, WAYANAD DISTRICT
COLLECTORATE, WAYANAD, KALPETTA-673122.
3. SUPERINTENDENT OF POLICE, WAYANAD
DISTRICT, OFFICE OF THE SUPT. OF POLICE, WAYANAD
KALPETTA-673122.
4. ADDL. SUB INSPECTOR OF POLICE,
KALPATTA POLICE STATION, PIN-673121
WAYANAD DISTRICT.
5. K.RAJAN, KALLAMPETTIKUNNU,
KOTTATHARA.P.O., PIN-673121, WAYANAD DISTRICT.
6. K.K.RAJAN, ERAMKOLLI,
KARINKUTTY.P.O., PIN-673121, WAYANAD DISTRICT.
R1 TO R4 BY GOVERNMENT PLEADER SRI. RAJESH VIJAYAN
R5 & R6 BY SRI.E.C.BINEESH
R5 & R6 BY SRI.P.K.VARGHESE
R6 BY ADDL.DIRECTOR GENERAL OF PROSECUTIONS
SRI. P.CHANDRASEKHAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02-03-2012, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
DSV/-
WP(C).No. 3902 of 2011 (K)
APPENDIX
PETITIONER'S EXHIBITS:
EXT P1 - COPY OF THE ORDER IN W.P.(C)33888 OF 2009 DATED 01/02/2010
EXT P2 - COPY OF THE JUDGMENT IN W.P.(C)4642/2010 DATED 18/05/2010
EXT P3 - COPY OF THE ORDER IN W.P.(C) 7270/2010 DATED 16/09/2010
EXT P4 - COPY OF THE STATEMENT IN W.P(C)7291 OF 2010
EXT P5 - COPY OF THE NOTICE NO.33002/10/L7 DATED 04/01/2011 OF THE 2ND
RESPONDENT
EXT P6 - COPY OF THE REPLY DATED 19/01/2011 SUBMITTED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT
EXT P7 - COPY OF THE ORDER DATED 01/02/2011 IN W.P(C)2289/2011
EXT P8 - COPY OF THE RELEVANT PORTION OF THE MATRUBHOOMI DAILY DATED
21/01/2011
EXT P9 - COPY OF THE COMPLAINT DATED 25/01/2011 PREFERRED BY THE 5TH
AND 6TH RESPONDENTS
EXT P10 - COPY OF THE FI STATEMENT AND FIR NO.47 OF 2011 DATED
01/02/2011 OF KALPETTA POLICE STATION
RESPONDENTS' EXHIBITS: NIL
/TRUE COPY/
P.A.TO JUDGE
DSV/-
P.S.GOPINATHAN, J.
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W.P.(C).NO. 3902 OF 2011
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Dated this the 2nd day of March, 2012
J U D G M E N T
This writ petition is dismissed as withdrawn.
P.S.GOPINATHAN JUDGE DSV/-