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Kerala High Court

George Pothen vs State Of Kerala on 1 February, 2010

Author: P.S.Gopinathan

Bench: P.S.Gopinathan

       

  

  

 
 
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT:

               THE HONOURABLE MR.JUSTICE. P.S.GOPINATHAN

          FRIDAY, THE 2ND DAY OF MARCH 2012/12TH PHALGUNA 1933

                      WP(C).No. 3902 of 2011 (K)
                       --------------------------

PETITIONER  :
-------------

         GEORGE POTHEN, AGED 54 YEARS,
         S/O. LATE P.G. GEORGE, RESIDING AT VELLARAMKUNNU
         ESTATE, GOVERNMENT COLLEGE ROAD, KALPETTA
         PIN-673121, VYTHIRI TALUK, WAYANAD DISTRICT.

         BY ADVS.SRI.B.G.BHASKAR
                 SRI.ANIL XAVIER
                 SRI.M.SHAHEED AHMAD
                 SRI.M.RISHIKESH SHENOY
                 SMT.K.INDU (POURNAMI)

RESPONDENT(S):
--------------

     1.  STATE OF KERALA, REPRESENTED BY ITS
         HOME SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001.

     2.  THE DISTRICT COLLECTOR, WAYANAD DISTRICT
         COLLECTORATE, WAYANAD, KALPETTA-673122.

     3.  SUPERINTENDENT OF POLICE, WAYANAD
         DISTRICT, OFFICE OF THE SUPT. OF POLICE, WAYANAD
         KALPETTA-673122.

     4.  ADDL. SUB INSPECTOR OF POLICE,
         KALPATTA POLICE STATION, PIN-673121
         WAYANAD DISTRICT.

     5.  K.RAJAN, KALLAMPETTIKUNNU,
         KOTTATHARA.P.O., PIN-673121, WAYANAD DISTRICT.

     6.  K.K.RAJAN, ERAMKOLLI,
         KARINKUTTY.P.O., PIN-673121, WAYANAD DISTRICT.

         R1 TO R4 BY GOVERNMENT PLEADER SRI. RAJESH VIJAYAN
         R5 & R6 BY SRI.E.C.BINEESH
         R5 & R6 BY SRI.P.K.VARGHESE
         R6 BY ADDL.DIRECTOR GENERAL OF PROSECUTIONS
         SRI. P.CHANDRASEKHAR

       THIS WRIT PETITION (CIVIL)  HAVING COME UP FOR ADMISSION
       ON  02-03-2012, THE COURT ON THE SAME DAY DELIVERED THE
       FOLLOWING:
DSV/-

WP(C).No. 3902 of 2011 (K)


                                APPENDIX


PETITIONER'S EXHIBITS:


EXT P1 - COPY OF THE ORDER IN W.P.(C)33888 OF  2009 DATED 01/02/2010

EXT P2 - COPY OF THE JUDGMENT IN W.P.(C)4642/2010 DATED 18/05/2010

EXT P3 - COPY OF THE ORDER IN W.P.(C) 7270/2010 DATED 16/09/2010

EXT P4 - COPY OF THE STATEMENT IN W.P(C)7291 OF 2010

EXT P5 - COPY OF THE NOTICE NO.33002/10/L7 DATED 04/01/2011 OF THE 2ND
        RESPONDENT

EXT P6 - COPY OF THE REPLY DATED 19/01/2011 SUBMITTED BY THE PETITIONER
        BEFORE THE 2ND RESPONDENT

EXT P7 - COPY OF THE ORDER DATED 01/02/2011 IN W.P(C)2289/2011

EXT P8 - COPY OF THE RELEVANT PORTION OF THE MATRUBHOOMI DAILY DATED
        21/01/2011

EXT P9 - COPY OF THE COMPLAINT DATED 25/01/2011 PREFERRED BY THE 5TH
        AND 6TH RESPONDENTS

EXT P10 - COPY OF THE FI STATEMENT AND FIR NO.47 OF 2011 DATED
         01/02/2011 OF KALPETTA POLICE STATION



RESPONDENTS' EXHIBITS:             NIL




                                         /TRUE COPY/




                                         P.A.TO JUDGE




DSV/-



                 P.S.GOPINATHAN, J.
           ----------------------------------------
            W.P.(C).NO. 3902 OF 2011
           ----------------------------------------
        Dated this the 2nd day of March, 2012




                    J U D G M E N T

This writ petition is dismissed as withdrawn.

P.S.GOPINATHAN JUDGE DSV/-