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[Cites 0, Cited by 0] [Section 111(14)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(14)(k) in West Bengal Co-operative Societies Act, 2006

(k)to take with the prior approval of the Registrar such action as may be necessary for such reconstruction, if there is any reason to believe that the Co-operative society can be reconstructed.