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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Punjab - Subsection

Section 91(2)(l) in Punjab Regional and Town Planning and Development Act, 1995

(l)the preservation and protection of objects of historical importance or national interest or [natural beauty or heritage site] [Substituted for the words 'natural beauty' by Punjab Act No. 13 of 2003.] and of buildings actually used for religious purposes;