Bombay High Court
Ashish Khandelwal vs Iit Bombay on 6 December, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2623 OF 2017
Ashish Khandelwal ....Petitioner
V/S
Iit Bombay ....Respondent
CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 6th December, 2018 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 10/01/2019.
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