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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(v) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(v)sanction, supervise, monitor and manage the works of development schemes from Janpad Panchayat Funds and for this purpose incur expenditure therefrom;