Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(d) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(d)to exercise such other powers as may be prescribed for carrying put the purposes of this Act: