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Union of India - Section

Section 1 in The Deposit Insurance And Credit Guarantee Corporation Act, 1961

1. Short title, extent and commencement. - (1) This Act may be called [The Deposit Insurance and Credit Guarantee Corporation] Act, 1961.

(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.