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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 83(13) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(13)being grossly insubordinate or insolent to his higher officer or using or attempting to use criminal force against his colleague or higher officer whether on or off-duty, knowing or having reason to believe to be such subordinate;