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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(3) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(3)The provisions of sections 54 and 55 shall mutatis mutandis apply to the 'sanctioned draft scheme' as if; sanctioned draft scheme was a preliminary scheme.