Supreme Court - Daily Orders
State Of Rajasthan vs Mahaveer Kevat on 17 April, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.34 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)......
CRL.M.P. No. 6456/2017
(Arising out of impugned final judgment and order dated 29/07/2016
in DBCRLA No. 636/2013 passed by the High Court of Rajasthan at
Jaipur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
MAHAVEER KEVAT Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 17/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Anish Kumar Gupta, Adv.
Mr. Avdhesh Kumar Singh, Adv.
Mr. Chandra Shekhar Suman, Adv.
Mr. R. K. Rajwanshi, Adv.
Ms. Ruchi Kohli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.04.18 16:13:23 IST Reason: