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Supreme Court - Daily Orders

State Of Rajasthan vs Mahaveer Kevat on 17 April, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.34                             COURT NO.8                 SECTION II

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)......
                                                 CRL.M.P. No. 6456/2017

     (Arising out of impugned final judgment and order dated 29/07/2016
     in DBCRLA No. 636/2013 passed by the High Court of Rajasthan at
     Jaipur)

     STATE OF RAJASTHAN                                                Petitioner(s)

                                                 VERSUS

     MAHAVEER KEVAT                                                    Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 17/04/2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Mr.   Anish Kumar Gupta, Adv.
                                   Mr.   Avdhesh Kumar Singh, Adv.
                                   Mr.   Chandra Shekhar Suman, Adv.
                                   Mr.   R. K. Rajwanshi, Adv.
                                   Ms.   Ruchi Kohli, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.04.18 16:13:23 IST Reason: